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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2)(i) in The U.P. Advocates Welfare Fund Act, 1974

(i)all admission fees and annual subscriptions, for membership of the Scheme received in accordance with Section 11 and interest, if any, thereon].