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[Cites 0, Cited by 0] [Section 175] [Entire Act]

Union of India - Subsection

Section 175(d) in The Navy (Pay And Allowances) Regulations, 1966

(d)A sailor who is appointed to the General Service from Survey duties during the course of a survey year and vice versa shall be entitled to proportionate bounty in arrears at the end of the survey year provided he fulfills the condition in clause(b).