Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(4)(a) in The Andhra Pradesh And Madras (Alteration Of Boundaries) Act, 1959

(a)before the appointed day in any proceedings transferred to the High Court of Andhra Pradesh by virtue of sub-section (2), or