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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(3) in The Maharaja Sayajirao University of Baroda Act, 1949

(3)to organize, control and co-ordinate the programme of teaching and research and other activities of the University, whether carried on in constituent colleges or in University Departments or in recognised institutions and to organise common laboratories, libraries, museums and other equipment for teaching and research;