Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(iii) in University of Udaipur Officers (Conditions of Service) Rules, 1976 (iii)All officers appointed by the University shall enter into an agreement to serve the University in the Form prescribed in this behalf by the Committee.
