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[Cites 0, Cited by 6] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(3) in The Foreign Exchange Regulation Act, 1973

(3)The mention of particular matters in sub-section (2) shall not be held to prejudice or affect the general application of section 6 of the General Clauses Act, 1897 with regard to the effect of repeal.