Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 13 in Andhra Pradesh Chit Funds Rules, 2008 13. Form of Chit agreement: - The Chit agreement of every chit started under the Act shall, as far as may be, conform to the proforma set forth in Form VIII.
