7. Meetings of Council and of any body or bodies constituted by Council.
- Twenty-five per centum of the members of the Council shall form the quorum for a meeting of the Council and twenty-five per centum of the members of the body or bodies to which functions may be delegated under section 6, shall form the quorum for a meeting of such body or bodies constituted by the Council:Provided that the Vice-Chancellor and in his absence, the Pro-Vice-Chancellor shall preside in any meeting of the Council or body in which he may be present and in absence of both of them, the members present shall, by a majority vote, elect the President for the meeting.
