Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Rajasthan - Subsection Section 26(d) in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963 (d)consider whether there is any objection to the option exercised by the applicant and whether this would be against the interest of the State;
