Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(6) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 (6)Joint meetings of all councils of the district may be held to consider such matter and in such manner as may be prescribed.
