Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(e) in West Bengal Prisoners' Welfare Fund Rules, 2008 (e)payment of rewards to the Prisoners for exceptional performance in the cultural or social sphere and/ or on issues having positive effect on discipline in the correctional homes.
