Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 133 in The Punjab Motor Vehicles Rules, 1989

133. Wind screen wiper

. [Section 111] - An efficient automatic wind screen wiper shall be fitted to every motor vehicle which is so constructed that the driver cannot be opening the wind screen or otherwise obtain an adequate view to the front of the vehicle without looking through the wind screen.