Supreme Court - Daily Orders
Amandeep Singh Sran vs The State Of Delhi on 29 August, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.14 COURT NO.12 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CRIMINAL) NO(S). 341/2022
AMANDEEP SINGH SRAN Petitioner(s)
VERSUS
THE STATE OF DELHI & ORS. Respondent(s)
(IA No. 102287/2022 - EXEMPTION FROM FILING O.T.
IA No. 170644/2022 - INTERVENTION/IMPLEADMENT)
Date : 29-08-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. J. S. Attri Sr Adv, Sr. Adv.
Mr. Varinder Kumar Sharma, AOR
Mr. Shantanu Sharma Adv, Adv.
Ms. Deeksha Gaur Adv, Adv.
Mr. Vikas Kumar Singh, Adv.
For Respondent(s) Mr. Vikramjeet Banerjee, ASG
Mr. Yuvraj Sharma, Adv.
Mr. Tacho Eru, Adv.
Mr. Anukalp Jain, Adv.
Mr. T.S.Sabarish, Adv.
Ms. Archana Pathak Dave, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Dr. Arun Kumar Yadav, Adv.
Mr. Sumeer Sodhi, AOR
Ms. Tanya Verma, Adv.
Dr. Joseph Aristotle S., AOR
Ms. Shubhi Bhardwaj, Adv.
Ms. Vaidehi Rastogi, Adv.
Dr. Manish Singhvi, Sr. Adv.
Ms. Shubhangi Agarwal, Adv.
Mr. Apurv S., Adv.
Signature Not Verified
Ms. Snehal Uday Kanzarkar, Adv.
Digitally signed by
RADHA SHARMA
Date: 2023.08.31
Mr. Shailja Nanda Mishra, Adv.
17:29:17 IST
Reason: Mr. Upendra Pratap Singh, Adv.
Mr. Harsh Singh Rawat, Adv.
1
Mr. D. K. Devesh, AOR
Ms. Rukmini Bobde, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Mr. Soumya Priyadarshinee, Adv.
Mr. Ankit Ambasta, Adv.
Mr. Amit Srivastava, Adv.
Mr. Amlaan Kumar, Adv.
Mr. Birendra Bikram, D.A.G.
Mr. Samar Vijay Singh, AOR
Mr. Keshav Mittal, Adv.
Ms. Sabarni Som, Adv.
Mr. Nachiketa Joshi, A.A.G.
Mr. Sunny Choudhary, AOR
Mr. Gautam Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Finally two weeks’ time is granted to the respondents to file counter affidavit.
List thereafter.
(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) 2