Section 3(1)(v) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(v) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(v)sections 54 to 54GB of that Act, referred to in item (I) of sub-clause (i) of clause (c), or sub-clause (ii) of the said clause, the provision of this subsection shall have the effect as if-

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(1)(v) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020