Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(b) in Prevention of Money-Laundering (Amendment) Act, 2012

(b)for the words and figure "Section 3", the words "a corresponding law" shall be substituted;