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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(v) in CENVAT Credit Rules, 2004

(v)No. 57/2002-Central Excise, dated 14th November, 2002 [G.S.R., 765(E), dated the 14th November, 2002];