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State of Punjab - Section

Section 6 in The Punjab Payment of Wages Rules, 1937

6. Maintenance of Registers.

- The registers required by rules 3, 4, 5 and 17 shall be preserved for [three years] [Substituted by Punjab Government Notification No. GSR18/CA4/36/Section 26/Amendment(2)/81, dated 13.3.1981.] after the date of the last entry made in them.