Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(vi) in Bihar Outstanding Sportsperson Appointment Rules, 2014 (vi)'Competition' means competitions described in schedule 1. Time to time, necessary amendments may be done in the said list by the State Government;
