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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(1)(b) in The Jammu and Kashmir Apartment Ownership Act, 1989

(b)any fee payable by or on behalf of any promoter, apartment owner or Association of Apartment Owners relating to instruments or documents referred to in clause (a) under any law relating to registration of documents or to court-fees, for the time being in force,