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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(8) in West Bengal Municipal (Building) Rules, 2007

(8)The plan in its headline shall indicate specifically,—
(a)the purpose of construction,
(b)the name of the owner,
(c)the name of the police-station, and
(d)the name and jurisdiction list number of the mouza and cadastral survey or revisional settlement number of the plot or plots of the site, if required.