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[Cites 0, Cited by 0] [Section 241(2)] [Section 241] [Entire Act]

State of Tamilnadu - Subsection

Section 241(2)(a) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(a)issue, where the wage period is one week or more, wage book to each of such building worker in Form XXIII under Schedule XIII to these rules to such building workers in which entries shall be made at least a day prior to the disbursement of wages to them.