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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2) in The Punjab Official Trustees Rules, 1966

(2)income, where the same is derived from carrying on of any trade or business shall mean the gross receipts of such trade or business, after deducting any advance made by the Official Trustee for the purpose of carrying on such trade or business.