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[Cites 0, Cited by 0] [Section 311(1)] [Section 311] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 311(1)(c) in Jammu and Kashmir Municipal Corporation Act, 2000

(c)for the purposes of extinguishing the fire break into or thought or pull down, or cause to be broken into or through or pulled down or used for the passage of houses or other appliances , any premises.