M Padmanabha vs Hayath Bi @ Badima on 20 January, 2010

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Karnataka High Court

M Padmanabha vs Hayath Bi @ Badima on 20 January, 2010

Bench: Anand Byrareddy

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IN THE HIGH COURT or KARNATAKA AT 
DATED THIS THE seam my 01? Jnnuaaif?   
TI-IE HON'BLE me. JUSTICE ¢¢:':1fIA:1E'€'fé.3f'B 'i*!§.L".§'t'J='!:'}'3 
Rrzcumg sncom 55$      
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. W/Q Lana Mohammad Yusuif Saheb
"  About 83 Years

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2 HRPm'aluIanda1Panchayath
RepByItaSac:retary

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Mohammad Abdul

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  RESPONDENTS

%   & s Shaka:

 for Cavcator respondent no.1)

5....

Reg'uJa.r   second Appeal is Filed under section

  %  R/W0 xm R 2 Code ofcivil Procedure agamt the
--   Judgmsnt And Decree Dated: 23.2.2007 Passed In

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S1No.2 To 6 Represented By Special
Power Of Attorney Halder
A1thaf@ Alithoulla

S/O Late Razak sab,
Lalbag, Door No.392. V V
Kote Camp, 1 * ._  -3    2
Taril-aer - 577228   

(By M] s. M T Nanaxa' h & Aa:éI§:>_t.*ig;.1tv:e§",' Ania.   

1 HayathBi@Badj1n5i -   ;   
W/' 0 Late Mchammoci Ytiauﬁ  ._ 
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Karnataka High Court

M Padmanabha vs Hayath Bi @ Badima on 20 January, 2010

Author: Anand Byrareddy

Bench: Anand Byrareddy

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Unlock Advanced Research with PRISMAI

Karnataka High Court

M Padmanabha vs Hayath Bi @ Badima on 20 January, 2010

Author: Anand Byrareddy

Bench: Anand Byrareddy