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Supreme Court - Daily Orders

Subhash Chand vs Financial Commissioner Revenue on 17 August, 2022

Bench: Dinesh Maheshwari, Krishna Murari

     ITEM NO.102                         COURT NO.12                SECTION IV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No.   2418/2011

     SUBHASH CHAND & ORS.                                          Appellant(s)

                                                VERSUS

     FINANCIAL COMMISSIONER REVENUE & ORS.                         Respondent(s)

     WITH

     C.A. No. 2671/2011 (IV)

     SLP(C) No. 5360-5362/2015 (IV-B)

     (IA No. 15/2016 - APPLICATION FOR SUBSTITUTION
     IA No. 9/2016 - APPLICATION FOR SUBSTITUTION
     IA No. 16/2016 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
     IA No. 11/2016 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
     IA No. 17/2016 - SETTING ASIDE AN ABATEMENT
     IA No. 13/2016 - SETTING ASIDE AN ABATEMENT)

     SLP(C) No. 34885/2015 (IV-B)

     (IA No. 57079/2022 - APPLICATION FOR PERMISSION)

     Date : 17-08-2022 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DINESH MAHESHWARI
                         HON'BLE MR. JUSTICE KRISHNA MURARI

     For Appellant(s)              Mr. Shree Pal Singh, AOR

                                   Mr. Neeraj Jain, Sr. Adv.
                                   Mr. P. N. Puri, AOR
                                   Mrs. Reeta Dewan Puri, Adv.
                                   Mr. Manish Dhingra, Adv.
                                   Mr. Priyadarshi Kumar, Adv.

                                   Ms. Jyoti Mendiratta, AOR
                                   Ms. Neharika Modgil, Adv.
                                   Mr. Ravinder Pal Singh, Adv.

     For Respondent(s)
Signature Not Verified
                                   Mr. Ajay Bansal, AAG
Digitally signed by
NEETA SAPRA
Date: 2022.08.17
                                   Mr. Samar Vijay Singh, Adv.
17:13:02 IST
Reason:                            Mrs. Veena Bansal, Adv.
                                   Mr. Sanjay Kumar Visen, AOR
                                   Mr. Suresh Kumar Bhan, Adv.

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                    Ms.   Asmita Dwivedi, Adv.
                    Ms.   Swati Yadav, Adv.
                    Mr.   Gaurav Yadava, Adv.
                    Mr.   Vipin Singh Bansal, Adv.
                    Ms.   Amrita Verma, Adv.
                    Mr.   Sourav Jindal, Adv.

                    Mr.   Alok Sangwan, Sr. AAG
                    Mr.   Sumit Kumar Sharma, Adv.
                    Mr.   Anurag Kulharia, Adv.
                    Mr.   Apoorv Yadav, Adv.
                    Mr.   Vipul Dahiya, Adv.
                    Mr.   Sandeep, Adv.
                    Dr.   Monika Gusain, AOR

                    Ms. Ranjeeta Rohatgi, AOR
                    Mr. Amol Chitale, Adv.

                    Mr. Vipin Gogia, Adv.
                    Ms. Christi Jain, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

List these matters in the next week, as prayed for on behalf of the learned counsel for the appellants/petitioners.

(NEETA SAPRA)                                        (RANJANA SHAILEY)
COURT MASTER (SH)                                    COURT MASTER (NSH)




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