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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(a) in Bihar Instruments Valuation Rules, 1991

(a)Instruments, in which the value set forth is less than the minimum value fixed by the Collector shall be referred by the Registering Officer to the Collector at the time of admission for fixation of market value.