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Bombay High Court

Purushottam Prataprao Jadhav vs Sillod Education Society Through Its ... on 6 August, 2025

                                                                       909.10800.2022


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                      WRIT PETITION NO. 10800 OF 2022

                        Purushottam Prataprao Jadhav
                                    VERSUS
           Sillod Education Society through its Secretary And Others
                                      ...
     •   Mr. B. S. Deshmukh, Advocate for the Petitioner
     •   Ms. K. B. Patil-Bharaswadkar, Addl.GP for Respondent - State
     •   Mr. R. J. Godbole, Advocate for Respondent No. 6 [Petition Stands
         dismissed against respondent no. 6 as Per order dated
         01/04/2025]
     •   Mr. K. M. Suryawanshi, Advocate for Respondent Nos. 3, 4 and 7
                                      ...
                                   WITH
                       WRIT PETITION NO. 7444 OF 2022
                            Milind Bhagwan Bansode
                                    VERSUS
                    Purushottam Prataprao Jadhav And Others
                                       ...

                       CORAM         :     ROHIT W. JOSHI, J.
                       DATE          :     AUGUST 06, 2025

ORDER:

1. Notice issued to respondent no. 6 is awaited.

2. Re-issue notice to respondent no. 6, returnable on 03.09.2025.

3. Petitioner is directed to serve respondent no. 6 by Registered Post Acknowledgment Due in addition to regular mode of service.

4. Interim relief, if any, to continue till the next date.




                                                   [ROHIT W. JOSHI, J.]




     komal kamble                                                        Page 1