Bombay High Court
Purushottam Prataprao Jadhav vs Sillod Education Society Through Its ... on 6 August, 2025
909.10800.2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 10800 OF 2022
Purushottam Prataprao Jadhav
VERSUS
Sillod Education Society through its Secretary And Others
...
• Mr. B. S. Deshmukh, Advocate for the Petitioner
• Ms. K. B. Patil-Bharaswadkar, Addl.GP for Respondent - State
• Mr. R. J. Godbole, Advocate for Respondent No. 6 [Petition Stands
dismissed against respondent no. 6 as Per order dated
01/04/2025]
• Mr. K. M. Suryawanshi, Advocate for Respondent Nos. 3, 4 and 7
...
WITH
WRIT PETITION NO. 7444 OF 2022
Milind Bhagwan Bansode
VERSUS
Purushottam Prataprao Jadhav And Others
...
CORAM : ROHIT W. JOSHI, J.
DATE : AUGUST 06, 2025
ORDER:
1. Notice issued to respondent no. 6 is awaited.
2. Re-issue notice to respondent no. 6, returnable on 03.09.2025.
3. Petitioner is directed to serve respondent no. 6 by Registered Post Acknowledgment Due in addition to regular mode of service.
4. Interim relief, if any, to continue till the next date.
[ROHIT W. JOSHI, J.]
komal kamble Page 1