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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(b) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(b)the election, appointment and continuance in office of the members of the authorities of the University, including the continuance in office of . the first members, and the filling in of vacancies and all other matters relative to those authorities for which it may be necessary or desirable to provide;