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NCT Delhi - Section

Section 17 in Delhi University Act, 1922

17. Authorities of the University.-

The following shall be the authorities of the University:—
(i)the Court,
(ii)the Executive Council,
(iii)the Academic Council,
(iiia)[ the Finance Committee] [Inserted by Act 5 of 1952, s.12]
(iv)the Faculties, and
(v)such other authorities as may be declared by the Statutes to be authorities of the University.