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State of Jharkhand - Section

Section 100 in Bihar Coal Mining Area Development Authority Rules, 1988

100. Finalisation of Assessment List.

- When the assessment list has been prepared a public notice will be given in local gazette as well as in one of the newspapers indicating the place, time and period for inspection of the valuation list:Provided the Managing Director shall also in all cases in which any property is for the first time being assessed or the assessment is increased, give notice thereof to the occupier of the property as well.