Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(13) in Kerala Agricultural University Act, 1971

(13)"Officer" means an Officer of the University specified in section 24 or other person in the employment of the University designated as an Officer by the Statutes;