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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(12) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(12)The licensee shall provide store vats, having an aggregate capacity equal at least to one half of the maximum spirit required in a month during the year.