45. [ Power to remove difficulties. [Inserted by Tamil Nadu Act 44 of 1979.]
- If any difficulty arises to the constitution or reconstitution of any authority of the University after the appointed day, or otherwise in giving effect to the provisions of this Act, the Government may by notification, make such provision, not inconsistent with the provisions of this Act as may appear to them to be necessary or expedient for removing the difficulty:Provided that no such notification shall be issued after the expiry of three years from the date of establishment of the University under section 3.]
