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[Cites 0, Cited by 0] [Section 424] [Entire Act]

Bengal Presidency - Subsection

Section 424(a) in Police Regulations, Bengal , 1943

(a)Sub-divisional Court officers shall collect and have ready for the escort the articles received from police-stations, prisoners, treasure, etc., awaiting despatch to headquarters. They shall see that carriage is provided by the officers sending treasure and other bulky articles and for prisoners who may not be able to march. (See regulation 710.)