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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(w) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

(w)All other words and expressions used herein but not defined in the Act, shall have the same meaning as respectively assigned to them under the Act.