Punjab-Haryana High Court
Anil Kumar And Anr vs Puda And Ors on 11 September, 2015
Bench: Surya Kant, Jaspal Singh
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Civil Writ Petition No.15766 of 2015
Date of Decision: September 11, 2015
Anil Kumar and another .....Petitioners
versus
Punjab Urban Development Authority & others ....Respondents
CORAM: HON'BLE MR.JUSTICE SURYA KANT.
HON'BLE MR.JUSTICE JASPAL SINGH.
Present: Mr.Vishal Khatri, Advocate, for
Mr.Barjesh Mittal, Advocate, for the petitioners.
Mr.Balwinder Singh, Advocate for respondents-PUDA.
Mr.Rajesh Bhardwaj, Additional AG, Punjab.
-.-
1. Whether Reporters of Local papers may be allowed to see the judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
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Surya Kant, J. (Oral)
For orders, see order of even date passed in CWP No.15165 of 2015 (Arvind Kumar and another versus Punjab Urban Development Authority and others).
[SURYA KANT]
JUDGE
September 11, 2015 [JASPAL SINGH]
mohinder JUDGE
MOHINDER KUMAR
2015.09.15 12:02
I attest to the accuracy and
authenticity of this document
Chandigarh