Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 15 in The M.P. Factories Rules, 1962 15. Exhibition of licence. - Every licence shall be framed, put into a frame and exhibited at a prominent place in the factory and shall be produced before the Inspector whenever required by him to do so.
