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[Cites 0, Cited by 0] [Section 69C] [Entire Act]

State of Maharashtra - Subsection

Section 69C(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(2)The Presiding Officer of the Tribunal shall decide the procedure to be followed by the Tribunal for the disposal of its business including the place or places at which and the hours during which it shall hold its sittings.