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State of Haryana - Section

Section 87 in Faridabad Complex Administration Building Rules, 1989

87. Construction on sub-divided plots. Sections 43(2), 57(2)(m).

- The construction on sub-divided plots shall be regulated according to the provisions of the building rules. Only one dwelling unit per floor of the sub-divided plot shall be allowed to be constructed. The sub-divided plot shall be used for the purpose for which the permission is given while approving the sub-division.