Tripura High Court
D.B. Wp(C) No.354/2014 vs Union Of India & Others on 6 March, 2018
Bench: Ajay Rastogi, S. Talapatra
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
1. D.B. WP(C) No.354/2014
M/s. Dharampal Satyapal Ltd.
----Petitioner(s)
Versus
Union of India & others
----Respondent(s)
Connected with
2. D.B. WP(C) No.355/2014 M/s. Dharampal Premchand Ltd.
----Petitioner(s) Versus Union of India & others
----Respondent(s)
3. D.B. WP(C) No.356/2014 M/s. Satyapal Shivkumar
----Petitioner(s) Versus Union of India & others
----Respondent(s) For Petitioner(s) : Mr. K. Roy, Advocate. For Respondent(s) : Mr. Paramartha Datta, Advocate, HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI HON'BLE MR. JUSTICE S. TALAPATRA Order 06/03/2018 Let the matters come up before the court on 28.3.2018, as jointly prayed.
JUDGE CHIEF JUSTICE d. dey.