Custom, Excise & Service Tax Tribunal
Shreeji Aluminium P Ltd vs Vapi on 16 June, 2022
Customs, Excise & Service Tax Appellate Tribunal,
West Zonal Bench : Ahmedabad
REGIONAL BENCH - COURT NO. 3
Excise Appeal No. 679 of 2011
(Arising out of OIO-09/MP/VAPI/2011 dated 07/04/2011 passed by Commissioner of Central
Excise, Customs and Service Tax-VAPI)
Shreeji Aluminium P Ltd .........Appellant
Survey No. 214/1, Behind Canal,
Nr, Parasrampuria Synthetics,
Dadra, U T Of Dadra & Nagar Haveli
VERSUS
C.C.E. & S.T.-Vapi .........Respondent
4th Floor...Adharsh Dham Building, Opp. Town Police Station, Vapi-Daman Road, Vapi Vapi, Gujarat - 396191 APPEARANCE:
Shri Paritosh Gupta & Shri Saurabh Rachchh, Advocates appeared for the Appellant Shri. Ghanshyam Soni, Joint Commissioner (AR) for the Respondent CORAM: HON'BLE MEMBER (JUDICIAL), MR. RAMESH NAIR DATE OF HEARING: 22.02.2022 DATE OF DECISION: 16.06.2022 The appeal is disposed of. For order, see order of date in Excise Appeal No. 644 of 2011.
(RAMESH NAIR) MEMBER (JUDICIAL) Geeta