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Supreme Court - Daily Orders

Puda Thr Chief Administrator vs Harsanjiv Kaur on 6 May, 2015

Bench: Ranjan Gogoi, N.V. Ramana

     ITEM NO.15+23                             COURT NO.8                SECTION IVB

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 13263/2015
     (Arising out of impugned final judgment and order dated 19/12/2014
     in WP No. 3610/2007 passed by the High Court Of Punjab & Haryana At
     Chandigarh)

     PUDA THR CHIEF ADMINISTRATOR AND ANR                               Petitioner(s)

                                                   VERSUS

     HARSANJIV KAUR & ANR.                                              Respondent(s)
     (With interim relief and office report)

     WITH
     SLP(C) No. 13586/2015
     (With Interim Relief and Office Report)

     SLP(C) No. 13616/2015
     (With appln.(s) for c/delay in refiling SLP and Interim Relief and
     Office Report)

     SLP(C)No.14045 of 2015
     (With interim relief and office report)

     Date : 06/05/2015 These petitions were called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE RANJAN GOGOI
                           HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)               Mr. Anil Kumar Sharma,Adv.
                                     Mr. Ashok Yadav,Adv.
                                     Mr. K. S. Rana,Adv.

     For Respondent(s)               Mr.   Subramonium Prasad,Sr.adv.
                                     Mr.   Vivek Bhandari,Adv
                                     Mr.   Gaurav Kejriwal,Adv.
                                     Mr.   Sujit Keshri,Adv.
                                     Ms.   Arti Upadhya,Adv.
                                     Mr.   Bhakti Vardhan Singh,Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R
Signature Not Verified

List after summer vacation.

Digitally signed by Madhu Bala Date: 2015.05.06 17:07:39 IST

Reason: (MADHU BALA) (ASHA SONI) COURT MASTER COURT MASTER