Section 2(d) in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018
(d)"Bookmaker" means any person who carries on business or vocation as a bookmaker in respect of sale of teer (thoh team) tickets on the game of arrow shooting under a licence issued in the manner prescribed by the State Government and includes a permit holder who has been authorized by the Government to conduct sale of teer (thoh team) tickets on special occasion;
