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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(a) in The U.P. Shri Badrinath and Shri Kedarnath Temples Rules, 1967

(a)the date for the receipt of nomination papers not earlier than foir teen days from the date on which he sends the letter referred to in sub-rule (2) to the voters;