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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1) in Chhattisgarh State Upcharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Niyam, 2013

(1)The constitution of the District Committee shall be as follows :-
1. Chief Medical and Health Officer (CMHO) - Chairperson
2. District Collector's nominee [Not below the rank of Dy.Collector] - Member
3. Commissioner/CMO of the Urban Local Body of Heaquarter Town ofthe District - Member
4. CEO, Zilla Panchayat - Member
5. Representative of Chhattisgarh Environment Conservation Board - Member
6. District Ayurveda Officer -. Member
7. Civil surgeon, District Hospital - Member-Secretary