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[Section 8]
[Entire Act]
State of Chattisgarh - Subsection
Section 8(1) in Chhattisgarh State Upcharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Niyam, 2013
| 1. | Chief Medical and Health Officer (CMHO) | - Chairperson |
| 2. | District Collector's nominee [Not below the rank of Dy.Collector] | - Member |
| 3. | Commissioner/CMO of the Urban Local Body of Heaquarter Town ofthe District | - Member |
| 4. | CEO, Zilla Panchayat | - Member |
| 5. | Representative of Chhattisgarh Environment Conservation Board | - Member |
| 6. | District Ayurveda Officer | -. Member |
| 7. | Civil surgeon, District Hospital | - Member-Secretary |