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Andhra Pradesh High Court - Amravati

Arani Jangalapalli Srinivasulu vs The State Of Andhra Pradesh, on 8 July, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: Crl.Petition No.4647 of 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

Transfe

2. 08.07.2022 NJS, J rred to io folder List this case in the next week under the before same caption. correcti ons.

_____ B/o.

NJS, J BLV