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State of Rajasthan - Section

Section 29 in The Rajasthan Khadi and Village Industries Board Act, 1955

29. Budget.

- The Board shall, on such date as may be prescribed, prepare and submit to the State Government in the prescribed form the budget for the next financial year, showing the estimated receipts and expenditure on capital and revenue accounts according to the programme and schedule of the staff sanctioned by the State Government.