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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(3) in The Orissa Motor Transport Workers' Rules, 1966

(3)The canteen building shall be situated not less than 50 feet from any latrine, urinal or any other source of dust, smoke or obnoxious fumes:Provided that the Chief Inspector may in any particular case relax the provision of this sub-rule to such extent may be reasonable in the circumstances and may require measures to be adopted to secure the essential purpose of this sub-rule.