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Principal Commissioner Of Service Tax ... vs M/S Shree Chanakya Education Society on 22 April, 2019

Bench: S.A. Bobde, S. Abdul Nazeer

                   ITEM NO.19                   COURT NO.2                SECTION IX

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

                   SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9925/2019

                   (Arising out of impugned final judgment and order dated
                   05-09-2018 in CEA No. 207/2017 passed by the High Court Of
                   Judicature At Bombay)

                   PRINCIPAL COMMISSIONER OF SERVICE TAX PUNE III         Petitioner(s)

                                                       VERSUS

                   M/S SHREE CHANAKYA EDUCATION SOCIETY                   Respondent(s)

                   (FOR ADMISSION and I.R. and IA No.61540/2019-CONDONATION OF
                   DELAY IN FILING)

                   Date :22-04-2019 This petition was called on for hearing today.

                   CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER


                   For Petitioner(s)     Mr.    Vikramjit Banerjee, ASG
                                         Mr.    Rupesh Kumar, Adv.
                                         Ms.    Aakanksha Kaul, Adv.
                                         Mr.    Shreyash Bhardwaj, Adv.
                                         Mr.    B. Krishna Prasad, AOR

                   For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Issue notice.

Tag with C.A. Nos. 573-574/2016.

[ Charanjeet Kaur ] [ SUNIL KUMAR RAJVANSHI ] Digitally signed by NEETU KHAJURIA Date: 2019.04.22 A.R.-cum-P.S. COURT MASTER 17:28:48 IST Reason: