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Karnataka High Court

Lakshmamma @ Muniyamma vs The General Manager on 21 March, 2011

Bench: Ajit J Gunjal, C.R.Kumaraswamy

IN "1_'HE HIGH COURT OF K.A.RNAT,AK_A A"? BANGALORE?
I)A'E"E§If) THIS  2193' [DAY OF MARCH 2-O1_.}__

PRESENT

THE HONBLE MR. JUSTICE AJIT J G'E5NJ¥§i§:%"   

ANI3 -

THE HON'BLE MR.JUSTiC};':'.' C.:RL-KiEMAE";5%$X%?AEx2f¥*. * W. P.NC}5. 15935 OF 2VO'@_'5"'a7 /w 21..1z;2. QF'"2§}éC'5s WBNO. 15935/2005 h ' ' BETWEEN :5 SM'? LA2<:sz~«~:4?+.«jI;;*«..rxA1xzIA'}i§;IA$ ,zgé1a:'txs.Lam«i;:*v§}a Wm: OF }<;;'£::»;§:'f;1,.¢u' KOE.3P£'~, s»§'UN'I1%;<2'}fi13~;~' AGED ;§'E3c:vvI;;"I*-1414v£:Arg$-;.,_ ' » 2 SRi.,_K,Emf;'ViN'Cai3..-. ' ' SON' ~OF'<--KEE'(I,UE§C)Pi3_A "MrJN1&%A§>P;x AG ED "z\BOU'T'?_,4 YIEARS.

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m:s;; xzx/'1é*J;£'r""z.>:}2;;'2':I'*'1=:.::§:fa:s COMING ON FOR FUR'1'HI:2R f-:{E.ARI2'V'G firms 1.333', ';gxJr~"£' J GLENJAL 3., §)E:7L,W}?3I2EI) my; ;r01;:;;,0'wimG: .. V COMMON QRDEIR '3"h£:' is 'm3.::,1»x;ee1": iihfif Elwa wives. '.£'he: p€:rs<):'2 whés Eneizriétd t'h€$:;% Evm Ezzciiézésis is»; :19 21mm. Thss surviving f'f9€<§"wi£i0ax7s 212% figh?c,iz1.g far ;36r1ss:'m"2. Eviami}-*amm2L W223 V' "€ E?:.&3 ap~;3Ei{:a.z'2:. 3:3§:5E?:>r@ iiééfit {I€':2€:r22:E Fa{E§:2§:"3isé.rg§%:.iv:2% "§':'iE3:.:n2::i {72;::?:z:_§2'.":;2;' §'§":21§'. sisésé flag? §a*.§§aE.£:; 'W-::%<,§{%a<;%<*E E'z«-'§§i.'.', magi is; <'.*r":'§'.§E:§:.::%{§ £223" <?:':§.§:*a% §2i~2§'}}§§j;' ;}<:s:'::~§§{:§.:': <2»? ?i§,E§{§¥f3g"u LaE«;$§::':':;1::'}::za. 227E':s:': ;::§_s_::z:i> {::.£2;:ms§ 22> 335;? 'Z§"z€§ §<%g;T:::E§j§_;' w{;?逧<ia:%:§ E; A' ;..R;§.S'm;as:: "
'3 Wife (';L':*1i1'T':{~3 iihat". $_h.<:~. zzisso r3m}ii.ié3<:i fur €fE1E",iI"€E'. fixmily p€'I1Si{31'."iL '.E"}1r:: 'F1"ibuz1a1 has 2:<:C<:=:pt'<3rc§ iihezs a}f3pi.i'<;::1:i.'i{)i=;_:31" évfuniyamznzgz .21:1(i has éiir*e3>.{:€;::*.ci ihfff é%m;3}§>§--&r §..'%'~;{% S<:>uth~W€:st.e1"za R.a_£1w21ys 1:10 pgaqg ..ii,h<§ I p€31:1'§?§'i-53:1, 'z.E'1€ appEic:z-Am: L6,, Muziijgainxnei. f\§{§»§TTi€':¢Tt?({i'ZE3}z"i;h€§--.$V&iCi" both Lazks-;¥:m21mma and %.h'é~.V_V¥3z1iiix.-213,?'.;1t:f{:}i'£§f'ii.it::é are?" befbre iihis Couriz. . _ _
2. Both the writ: fiiispcjsed of by this common ordefl VvV:§'.%"'TE3u§+iing;"fi1*;¢é 'sztéjursehwtifarcieru pa;:*1:;ies shafi be referred EC: 'p.?:§i*..ih{ei4f-xzféinkjng before the Tribunai.

5' 4:. Thé ».appiiCz1:1t. :::iar1r11$ to be the Wife of one fair:

. §{c:€E'uE§;=a.1pp;1 Mamiyappa what) 'Wf:1E§ u;z<:~rKin§g as; a Key man ' aA%%.'§-%zj 'éfbii.-~ §T%.;"§.'§"£'-*w2a;},fs. Sis servictea *;,a?<;%n3 °i.€~:"r:":.§::a§::':{E an ~m":;r«:iicé:.E 'g;;m::c:s 0:": 7i6,£§,2{30i3. As he was; medicaiiy de~ <t219Ej<%;;§(;»r§2:€.v:i', his K»-'E23 <i::1'£.§t:1e:d far pe3_1si<:221. He s:;ubmi_'€.E;<:d ;E:}i:€: );1s::?:Ti§5:31€<3:1 pz:1p{;%*;2<5 an 29.3.?;G€}€3 in i:}":§';* §3r€%§5;<:r§bc%:§ '_ ékgryifzzzi: 2::.Eé;::tz;g m_:::: an ::1§}§§§i{T£EE"Ef}:{}£'}; E52' _%é2n'1i§},-T §:aem;;'<:=:29 é;7E:§{:§': 2a<7{:{:r{§§2":5g €:::; §l.§"':E? E}i§}§}§E{f2:'i§"i§; *%s:.?:3:_:§;£§ ::%§s5~;<:.E:}ss;<:3 iihaé:
sshe W213 '€118 cmiy wifiy :;1.11d she em'.i£ie€i Eb? _f3.miEy p<31'1s;i.01'3..
8. in I'E*.:'_"5_'{_3tZ)ZE1f_-'iii' to iifie said net'.i::€: £s§':§'1,ta>c£ "?:§j§;* '"i'r:£b1.1_naL the Raiiiwayss e:3t.€;'€ci *">21»;3pc%2:1'ra:1g§€% L ;211iiv. h:ai'\':.€ fiied 5--3t:21i:€r11e11i' sf obje=::tia'I1s i7'1:<5: a:z'£aA'::0n.{',e_:idi;1g 'ii_I?i3i"i}aj_ the pro fwma tlrm erstwhile:.£;f§2p]()yéctV__n(>13gi;';;Ei*t~éEi'his fwd' sons; to receive the femiily The 'said7emp10yee c3):1joyecf1 his }}(53IiSiOI'1 i1ié_ii'1 113:5":r;*1e;?;'t;1:p"»:):9é837.200}. It is also steited ivra-fix.-5: E§iT§fc.1JEI€3}1"1:§¢I'1'LT..'§f }i}bjé3(§§,fi€)I1S tlfaai: the said Muniyeappéi '"§:1:L'&i1 :E1 ""1+s:f;:j_j7<~é":;%:<3::z.if21t,ion to the Raiiway 2::1t:hi;1*'£{.i_es V3;'.'{:a~~gi*:;3 :1':-._é1;<3_.p'0%'11t:n1erzt, on <:0mp2:ssi<>n21i;e grt)u:1dS=t:2 %her"'5soE1 \fi:§"o.d Kuznazr in the year 2000 itse1.f.

I{:..i.g§ 3.1,-;1:,.:_"; ft11'i31§% §v{EOI}:[€'E}dE?d by t;;h_<:2m that: 1:h{~": said Vinod . ':'§;:.1;:;a:Vi;=;-2f:pj){}iI1f.ed 0:1 c:<>1npas3$ie;m21t.£: g'rC:L3.;1d 21$ Skilled H '€f3;--:.fz¥.;é%;%'§EE£' in €..Tr:<2 pay sfaitzzieé sf Rs;.3G§O~4;59G an

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Thést '7§'ri?r3:.1:":aE ::.&v&?:'E,1*1:;2}ess§ w&:~7s 0? E,,'§:<:: View Eihai, 7-i.§1€5'a§;fg3'§.:{?;4:.§,*££::1. fiiegi by §;'E':{3. 2:g3§3};;:<:21:'1.§: is'? E%£:,::'::i:;z:m:z:a 355 " 7£"€;',{§E.§§§''€{§ in 'has ;gr2?:..:2%;.£%:§6 '§"°'E';€:? §"'£?E§;S.§{>E'.":S ;;.£z-wig: by 2%':

'§"§'%i<}z.2§':2t:§ %i,§'":;::,i', §.'2;§."é,«-'§E'"i T 23:3' §E?1'{{§ is; £':§':2% a:::"<§§-;%z° §a.s;ss{:{3; E}%' 3%": E , (3 the Civi} Court. in the P 8; SC it wcjzlid be c:1e.a:" t.1121'E; i1:hc3 app13'C'21.:1'£. i.e3._. i\e'I1miyam::r1a W213 the: widcjw ':gf* i;}"1e d<:c:ea5«,2€d and sshe 15 €r::::'i:Ié::{i .f{}r the i'2aa..t3j2_i§§"*;3;:%:1§5;;§e?;.z1:« Aggrieved by the sarxae, {he R.21i1xw.j;,-*3 2u**:3tfi:.xc,i:"%}.1f€«. t,§3§qé5 Court by way 01" 2: writ: pf3i'i?,i(}I1. V 7, We alsscu natice that '<§_1fi€:%Laksh1fI:21;r;d::ff:12i:WI*i'0 also eiaimss to be the: IE?gEi}3x:,_.7.. wedaflid Sfv'"iff§~§S befdfe this Court qtiesfzianing the ()I'CI€3.1" ;:.:1se§c::"1:' :':>y__._{"r2.?-3*.T1jibuz1a]_ on the ground i:11ai_i, ~sh'c::._ t..=é:21s:. _:rim.=. E'rj.j3,dgj. fa parity :0 the pr(>{:eedin§§és. iii' <::1Vi'(éé:5.;_ shr:-[ffisu"ex3Vi.it.i<;3d-161' feinliiy pcrasizm. have'i*:::{2i1*d__TVjEx§r.,--:N.S.Prasajdg learned <:c>m15eI appeegring Eat" the };'?_.aii'{Va1ys., 1\rIr,K:rish11appa, iearned '~..c0Li.1é%sei -L,ap--pe21ri:rig""'ib:r LaE{shn1a_1:1n1a {me 9f the wives; L__23:':;d'V'1k/ii'*...D<:i*';::.i_$§%g:»'21I113?, £<::;12"r:c3{i (T3{}il.I1S61 appeezring for i'x!Em:i§;2im.mL';f:,-- §.€*:H '$153 22.p;:sI.i<t;-H13: E3<3fr>re: the: 'i'r.ib1.::'sal.
" " E\x§:1N.S,Pr22s21d§ ieametri ::':(,N_iI"iS€_'i'I appearixlg fit}?
-- Ehaé E%21§Ew2?.__=§,-=":s ss:,zb::"21?€;$ ih.e:1?. ihs {,iissp:;.2t:e in fa<:'i is £53565" $9 " bait;-§'§:€::: §Z§."§%? §;W::> Egagiiéésa Efimi §2§>wezf{%r§ §1f;'.'i s;L:E3m§i,§-g: :'.§1;:%_f: EE3_z?~ (Em:-;é;2§3;s;:{,E 2.r:r,'%:.§§éé :':<:}:néma.E:§:'z§§: §"{f{3§§)E€3.Z'E§' :3? %':§'z=:'3 .f;;:,a,m.;:§E}.--° ;::z':%:':si~;§:*s:.': E22525:-3 E"§"£{T?§"}iIi{§§}€:?{§ %;:E'z€ :.'f;2:::m:<s"e»; 9;?" hiss; {E-§--'€§ S()I1?:3 X-"in.a:3<:i Kumar .2md F"'rad<-rep }*Z1.11.nar who 21:6 the sons of Laksfiimaxnxxixex, ass pm? the Rzzites. He $12-bmit.s that. as per fhéff R1.:1€és, the:-: f"a11r1iEy peizaizm w.§a.j:é'~wt§'a;fE'i.;%r being giver: to 't:hé3 i:v.z<;~ sons. He submi't:s-3 _i11'1at:_'};2' -S5"'$65311 *\:'in<:ed Kumar 1121v'ing b€é'.Z"1. appoi1'1i:<%<:i on ~'c:{>fi§p21Sw$i@r1a:i:é" u gr01m.d:--3 VV.':1S not recerivizlg the ,f:':1I"I3.i,1,'§;Y ':.I:3'CfI1£i3'1T,'(')1-1_ b1':v1f_ in the S€€.'.{3I1ff1 son Pmdetétp f';£._1f}1ElF"'\K.?:E;if) was::77.e1j;t.it.1(:§ii "f}:sr * pension' He submms that'tfh'CRaiE\»;ays.Vhctitind by the Rai£w21y Permian ,«--R111e.s§,,-'I993.V"-a,He fLir'£:1-'1<e1"7 submits that under Rule 7E">{7}'{~i}Vfa}A r:;f Pcrnssisn RLILCS, I993,"ifmiiiifi.?¥?i€€3éi§iS~'3fi~}i';§zs r;i O"i*é widows their: (me. the faU1i1§\},,,,f7€I1Si{'3i1 i:~2':1?4::c;u§Tf'egi..--~t40 be paid to them. in equai s;h:«3.rc:s5, 'I'fiu;f§', h€; .51ibfi*iif1S that the orcicsr pass:-3<:sci by the ' V' _"i'r;Ei>£1r':i,;13 W-2;1'z'2111£{S"'ihtcrrferencsz, ~. A" Bf)'.T'TrV.'§E{_:*§$h§z;1pp2:, Eémmegé <:.{}m":s:a<--_%§ azppégiririg far {>;m* <t:.f i.Ej:§%i-x..*id<)xv$ §52;2'bmit.s;e tfiat iihei'. orezier passed by the L'~.."E':éi:*.?g2_z121E is in 's;.i0Eai:i<::n :3? primtipkés sf .n:a1£;1::*:;1E ja;,:s;i.i{:e iigasnwgzih §'.£'1{': {}7{}"§{'?I' i&?§C§€}'*fi£' w21:&; :'1.<::';: Ezeiraxezi, He :%:.:bmi'{.5 i:.E:2é2%.: ha-22-?'§::€;>; ré;-%g§z::'<§ {KI} 'zhi? ;';§::::i::a£:§<2:3 zziziiiégé in 'é'§'§%:': p@§3:'s;§:i>:2 §};2;;aL::"$., 3%: <:»::E.}I %':<%;z" §::?J:> :~:;e:3§:'2.s§ 2arEi2::> 25:.3:°@ the P 81 SC'. p:'{)<::%cdi:1g;s .i11it.iat;:3ci by 311:': e'1ppIi<:e1:1f;, nc:11ae W318 made p21r£:y 'go the prc:sc;é.eedmgs Eifid i:h§3'j.__ém:ire <2xerr;:is€ dmle Wi>':,hiI2 21 p<21'i(:~€I of t.hré3e _rz_:i§':1€;.E§~s3._:3'E¥:)mé the date cxf pr€:s<--3z1t21i':§{>r1 of the pet.it,i(>i';';.-- . f~.F1c-*2:a:::1<§, u submfis ihai: ihe <:rrde.r warré::1i,s-AAji§§vi.ériEyf€-i1c<;%';Vif-.__ §:;:£: hawez-var. he submit:-s t,h.e1i. .%iax{i:1g ixrgéird. it)vV'fI1:€..f§LC€i.§ t,h21'£, ' 0:18 of the Sons of I,21ksh1n21mfi3,a haviI1g been zi?ppc)im';ed on c:0mp2:sS1'0;1ate grC>1ii'3_ci:~;., 'fJ.:j:<:§1}r._ p€,1"1Si031 can be divided between. the tam' wj'd<jwg».»_ the af;sp1ig7:«1I1i 's§;:--E<>_mi'{.s :1:§twiths€:ar:dir1.g the feziti. ihai the deceascéd KVi--:--e1kI;.:ppEi.»L.Mtarliyappzaz had I}OI}1il'1E'J.'€Ed his EEUQ._§:${5E'}8 fr<>:5i'z-- :>t§1<3:" iaciy that by iiisself wili not diss- .en.'t,itE:% %;;h.e. E133 1ic_:a,.n't f§'0I1"£ 1'€:::eivir1 >' the (if£"1Si()I1. He 's:.zi'bmi€S'i1§?;2:E:j;[£§": §h_€:< s::ve::i:, 'ii:'"1{:? féizzziiy p«enssi<3I: £3 U} be Ci.i'»7iu€£€if€E"; 'VI'{':Véhéig be in the": r.>;1i;i9 if 80% in 'E',§"Ef;', a_ppEis::2m{'. .,:«3;.n{i :0 izim e:f:the§' izézdyx E2. 1%: E22232.-'::% p<--3r:,:s;@{i *i.E'_::? pzrggéém am} zziise §Z§".§.{": €}§"{§{".'§" §}27:s-'s:=.:e{i by Ehe 'E'§iE:2'z,:.:':a.Efi 9'
13. App21re:1.i:Iy, i:1"1€* €)FCi€1' passsetd by the T rib1,me.1} is stpiély based c;«_r1 ilhéi P & SC order. We .r2c>t4i<;:§¥"»1jh21t. 'L'J1'I€i1€?V€'.f F' 63.: SC ;>r:)cré%edir1g$ are ir;i£,ia':r:d ;f,'E'i:€~.if;2...___"I3'ipgaéii. be :3 <3iiat,i.<>n and if there is no reasptyrzse.
it iS only then '{.h.(i C0ur*t'.s (fail :p1f<§<:e£::c.i . t'<:= "ivsé':=:~1_1<::; {$4. cert;'fi<::ate.
3.4. In the <:ase 1:151 h2133Vti'; «age ri':::".f;i(:c: {'.héiiL the papers do not disclose that a <*£.'£;a€'t:=;'V<3r;._ fis;.S1.I_ed in the procéeedirags _i.:::%%._:'a;ff,ed Iby f{,}i£:* z1pp'1'iC21Vr:i' § But h.0wcver, we note i:i'.1aI1=i'f.E1g:"'~.<§iiIEié:*i "£.;a'Es:shm21n1me1 had aisei; §I11:£:£af':r-;%d__'P p';:*Q§:é6€c€i:1gS, Wh€I"€3 the appiicam: impIe21de<d_h€rsé'Ef in 12.1': aid pmceedin Be, i1hat.""":?1S it mely, iihetre appeargs {:0 be 21 __'.$3§'<-:;&3i1*f<}%a;=j:¢--:}"'»di's§::V::1i§:f: 21$ to file stzafius of boi;I": izhe ieidiésa EI1!:.¥.;;<e:a"i,a€:_ Lférét, Efixggh we wé%':'€: 0:5 '€.h<: '€fi€'.'W 'ihai; 'Ni'. s;h<}uE<:i ~:'eIeg2{1,v:;:_. Efhe partiesg to the Ci»-'iE Ccmri anti i'1zr«'a€ f,h.€:iE' " .s'§é,z21i,_L:'s; {§::=:<:§a1'r€«::i ':33; 'i;%1§3 {"7<}n1pe!::e_z'":i: C:3:1:"':'.. E313: E:z7;"%..>:.=*€:v{;=:r, V. ..._§:%:.i:3f.%§ 'é;E2<;% {:c:§:;ms:;i3E s:;*:,:E:»m§:: E:.E"za'{. i;.E";:':': %'é3;.::1iE},? §€?§E.Si{}I€'i. zmss :1} hi: 2i.§}§}{}§'§.§€}I'E{fff{§ §:e2:.::f<:: §§;.:+;<3E.iI Wszé {it} 1:'2§::/a'. §}§'"{f3_§'}€.3¥f€€i§Tf fig; cériam §,§€f}§f:F": i::h.<:2 E2::{£2Zs:,=;%; it: '£'§"m {:.§'¥§§ {Tf:'_':s':_.2:"€:, §:':€§:?:z-=x:,E.L_ 3:;-:v§_§":§;;f yéiégzzzriré to th<'=: {:irC11r11s5%,a11ces e;s;p1z}1in{=.d <>1"2e of the 1'1()II11'I1__€'§i'3S to Ehe farr1_i1j;,--* p<i':I1Si()I1 hm-"in_g' 't;>er3.r1 zapp<)iz11i;<:§:*}--._Vegun c:0mpassi<:rnai€ grouzzds. 'élhfif fa-mzily pen.:si<2_:"1"--iss ' to be appofiiiarmd bfi"IX='Vf3€?}'I the fi's,'.*«£}vlé1di€3fS. u
16. E:1deed, we aye: 2?L_1A_£§c;'T 1§:";f'i3.r:11r:é<:i f"«._ T:3j; Mr.Krish.::1appa§ I6e1.rr1s:=:é C<>'L_if;.3eI t..F;a'_t: ,<§e_v{:i'(3';'1<i" son"

who was the 'b<3nefi<:ig1z'y ofV--€:.hé'--ss':;i~:-.:i I1.:>fiIi'nr.3t2vvV'h21s also attained "majority arid .r€ Cei€?ing the f3.miIy p€1'lSi{)I1, T I;1.u:s.v.._t',E1e;r_' e:§'tI:rt<..'f'a::1.i1y' "pe'nsio13, which is avaiiabie, giE"$ fg2.qi::ir7¢dV izogbts.;1§§pCf{.i:3'ns":d between the two Iadias-it, '.?'..='"e jazz:-;<~..§:r.__vf1<7>té«v%.i§f1vv:1t.*{her b€i'1€:fiCi£iF':y" -- one 0f the xvidmv I.;21k$*hriiz::;3':f;:;1 is finaalcialiy somgaci inzusmuch .21S t;_f%1"::e '{}§ h<-:v'1"~S:3:1.s is aiready wo'r'k;iI1g in the R21.i1way .i}ep2:rtn1cn.}ff."~--, _We also :1<:s'{.ic<:= that; the app].i<:22.ni: is It-"aft "u*;r§i';¥.-1:::=2;2 f'§3:'_:*1§?jfi%222:i2(t:.££:.£ s1.:ppe:3rE:. §3<>t:Ir: the szmmsel. hays <":0:i;<,.:%:"};'i:§3é{i." €03" app(}ri;i<}:'2m&:1*é.k TE'1us3 we _prop0s9s<5 ix) 2i;:£pQri.i§§a i;E":€*. family f3€*.1'"i:'-;-§i{);i'i in tha rat;i<3 {sf 175% in f;§:*mu:" <3? f%:fi:z:i§fa1.z:1;z12z §.€'i.§ the ;::§.1§}§E::a:':i: exnd 25% 23:2 fe:*s.=*<>2..:1%* <22' i,2§.E<5;h:32;:a:::_m:5i, §§:?;:1{i:é: §i§":€f f€}E£{>1ar§r";;§ <:_:*da-22* p3$$€§:

{ii}
(iv) ' "V€§%:iri:"
The orzrissr passéd by the 'CeI1tra__E_ Afiminigtrative Tribuna} medified.
The applicant Muniyjgmma far ?'§'53/E: cf the famfifir p;:r§9;'s§:j':;
Lakshmamma is €:::tii:icd"f_ifir sjf V' family pensitm This 0rd.{%§\.,,4.?RFi11'A"Eéaffiég ff1t_Q efflétfft Tram 2¢m'2009."' T L " % The'«;.jVL§%:pp1§ca:1t~.'*': shali not _ é1}§p.0intment on V_u"c§:zi}:x::31s_si:i§i;afe" ~..g,§1jQi1'r1ds eitheg" for
-- 3{1aVe1z";*i:~=:;'1..fVr:::i f0;t'_ uEi;?1y'Z3f3€ 6136. f'}71Vi3.'f)(;';é{':1';f.if)TiS stand disposed of aCéG.rding1;z.
SS 'V ' "-.V.V".§1'V'£'§§V3§.'i;'33Li€@ abezfe.
is made a%s0Iu*{€ to the axtent 3i:3;I3.. d:«;, 7